Citation : 2021 Latest Caselaw 7824 Raj/2
Judgement Date : 17 December, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Second Bail Application No.
8986/2021
Aashique Qureshi S/o Shri Maqbool Qureshi
----Petitioner
Versus
The State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Vivek Yadav For Complainant(s) : Mr. Rahmat Ali For State : Mr. F.R. Meena, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
17/12/2021
Counsel for the petitioner seeks time to argue the matter.
List this matter after winter vacation.
(PANKAJ BHANDARI),J
ARTI SHARMA /20
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!