Phusaram Vishnoi S/O Bhagirath ... vs Union Of India
2021 Latest Caselaw 7811 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            15159/2021

                                   Phusaram Vishnoi S/o Bhagirath Ram Vishnoi
                                                                                                     ----Petitioner
                                                                      Versus
                                   Union Of India
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Anil Kumar Upman For NCB : Mr. Tej Prakash Sharma, SPP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/12/2021

Counsel for the petitioner seeks time to argue the matter.

List this matter after winter vacation.

(PANKAJ BHANDARI),J

ARTI SHARMA /44

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