Devnedra @ Deva S/O Rajendra Singh vs State Of Rajasthan
2021 Latest Caselaw 7801 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             19470/2021

                                   Devnedra @ Deva S/o Rajendra Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Nikhlesh Katara For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/12/2021

Learned Public Prosecutor is directed to call for the criminal

antecedents of the accused.

List this matter on 19.01.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /70

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