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Abdul Vahid @ Vahid Khan S/O Abdul ... vs State Of Rajasthan
2021 Latest Caselaw 7799 Raj/2

Citation : 2021 Latest Caselaw 7799 Raj/2
Judgement Date : 17 December, 2021

Rajasthan High Court
Abdul Vahid @ Vahid Khan S/O Abdul ... vs State Of Rajasthan on 17 December, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            20425/2021

                                   Abdul Vahid @ Vahid Khan S/o Abdul Latif
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Ms. Hemlata Tongwer for Mr. Praveen Kumar Jain For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/12/2021

Time is sought on behalf of the counsel for the petitioner.

List this matter after winter vacations.

(PANKAJ BHANDARI),J

ARTI SHARMA /87

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