Farukh @ Chutak S/O Shri Rehman vs State Of Rajasthan
2021 Latest Caselaw 7797 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                    S.B. Criminal Miscellaneous Third Interim Bail Application
                                                         No. 20585/2021

                                   Farukh @ Chutak S/o Shri Rehman
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Govind Prasad Rawat For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/12/2021

Learned Public Prosecutor is directed to call for the report

about marriage of petitioner's daughter.

List this matter on 04.01.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /89

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