Rajasthan State Road Transport ... vs Rameshwar Prasad Sharma S/O Laxmi ...
2021 Latest Caselaw 7794 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                  D.B. Special Appeal Writ No. 597/2021

                                   Rajasthan State Road Transport Corporation
                                                                                                        ----Appellant
                                                                       Versus
                                   Rameshwar Prasad Sharma S/o Laxmi Narayan Sharma
                                                                                                      ----Respondent

For Appellant(s) : Mr. Om Prakash Sheoran For Respondent(s) : Mr. Pradeep Singh on behalf of Mr. Rajveer Sharma

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE UMA SHANKER VYAS

Order

17/12/2021

We have heard learned counsel for the appellant. Counsel for

the respondent is absent for medical reasons.

List on 21.01.2022. By way of ad interim relief the judgment

of the learned Single Judge is stayed.

(UMA SHANKER VYAS),J (AKIL KURESHI),CJ

KAMLESH KUMAR/N.GANDHI/6

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