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M/S Buildcon Consultants Pvt.Ltd vs M/S Serveall Land Developers Pvt. ...
2021 Latest Caselaw 7740 Raj/2

Citation : 2021 Latest Caselaw 7740 Raj/2
Judgement Date : 16 December, 2021

Rajasthan High Court
M/S Buildcon Consultants Pvt.Ltd vs M/S Serveall Land Developers Pvt. ... on 16 December, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                            S.B. Civil Restoration Application No. 15/2021

                                   M/s Buildcon Consultants Pvt.ltd.
                                                                                                     ----Petitioner
                                                                      Versus
                                   M/s Serveall Land Developers Pvt. Ltd.
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Peush Nag For Respondent(s) : Mr. Mohit Khandelwal

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

16/12/2021

Counsel for the petitioner seeks time to file rejoinder to the

reply of the application under Section 5 of the Limitation Act.

List this matter on 10.02.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /51

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