Dr. Naresh Kumar Saxena S/O Late ... vs State Of Rajasthan
2021 Latest Caselaw 7737 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 14825/2021

                                    Dr. Naresh Kumar Saxena S/o Late Shri A.k. Saxena, Aged About
                                    55 Years, R/o 91/15, Patel Marg, Mansarovar, Jaipur, Rajasthan
                                    (Employee Id - Rjna199428001829).
                                                                                                      ----Petitioner
                                                                      Versus
                                    1.      State Of Rajasthan, Through Principal Secretary,
                                            Department Of Animal Husbandry, Govt. Secretariat,
                                            Rajasthan, Jaipur.
                                    2.      Joint Secretary, Department               Of    Animal    Husbandary,
                                            Rajasthan, Jaipur.
                                    3.      Director, Directorate Of Animal Husbandary, Jaipur.
                                    4.      Dr. Praveen Kumar Sharma, Senior Veterinary Officer,
                                            Rajasthan Coorperation Dairy Federation, Jaipur, Frozen
                                            Seeman Bank, Bassi, Jaipur.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. Rakesh Kumar For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

16/12/2021

Learned counsel for the petitioner wants to withdraw this

writ petition with liberty to move a review application before the

learned Tribunal in view of the judgment of this Court in case of

Chinki Saini versus State of Rajasthan & Ors., SB Civil Writ

Petition No.13148/2021 decided on 29.11.2021.

The writ petition is dismissed accordingly with liberty as

prayed for.

(MAHENDAR KUMAR GOYAL),J

Manish/100

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