Mahaveer S/O Badri Lal vs State Of Rajasthan
2021 Latest Caselaw 7527 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 D.B. Criminal Appeal (Db) No. 127/2021
                                     Mahaveer S/o Badri Lal
                                                                                                         ----Appellant
                                                                          Versus
                                     State Of Rajasthan
                                                                                                       ----Respondent

For Appellant(s) : Mr. Vijay Singh Yadav For Respondent(s) : Mr. Javed Choudhary, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

10/12/2021

Learned Additional Government Advocate accepts notice on

behalf of the State.

Office is directed to issue notice to remaining Respondent/s.

List after service.

(CHANDRA KUMAR SONGARA),J (PANKAJ BHANDARI),J

NIKHIL KR. YADAV /35

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