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Pooran Mal Bairwa S/O Gainda Ram ... vs State Of Rajasthan
2021 Latest Caselaw 7524 Raj/2

Citation : 2021 Latest Caselaw 7524 Raj/2
Judgement Date : 10 December, 2021

Rajasthan High Court
Pooran Mal Bairwa S/O Gainda Ram ... vs State Of Rajasthan on 10 December, 2021
Bench: Pankaj Bhandari, Chandra Kumar Songara
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                               D.B. Habeas Corpus Petition No. 360/2021

                                    Pooran Mal Bairwa S/o Gainda Ram Bairwa
                                                                                                      ----Petitioner
                                                                       Versus
                                    State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Mukesh Pal Jadoun For Respondent(s) : Mr. Javed Choudhary, Addl. Govt. Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

10/12/2021

Learned Additional Government Advocate is directed to file

the reply and produce the Corpus.

List this matter on 20.12.2021.

(CHANDRA KUMAR SONGARA),J (PANKAJ BHANDARI),J

ARTI SHARMA /44

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