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Guddu @ Hazrat Ali S/O Shri Ramjan ... vs The State Of Rajasthan
2021 Latest Caselaw 7523 Raj/2

Citation : 2021 Latest Caselaw 7523 Raj/2
Judgement Date : 10 December, 2021

Rajasthan High Court
Guddu @ Hazrat Ali S/O Shri Ramjan ... vs The State Of Rajasthan on 10 December, 2021
Bench: Pankaj Bhandari, Chandra Kumar Songara
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               D.B. Habeas Corpus Petition No. 249/2021

                                    Guddu @ Hazrat Ali S/o Shri Ramjan Ali
                                                                                                        ----Petitioner
                                                                         Versus
                                    The State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. M.S. Solanki for Mr. Suresh Kumar Sahni For Respondent(s) : Mr. Javed Choudhary, Addl. G.A.

Mr. Manoj Singh, S.H.O, PS Udhog Nagar, Kota City

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

10/12/2021

Learned Additional Government Advocate has submitted the

report which is taken on record.

List this matter on 16.12.2021.

(CHANDRA KUMAR SONGARA),J (PANKAJ BHANDARI),J

NIKHIL KR. YADAV /37

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