Citation : 2021 Latest Caselaw 7468 Raj/2
Judgement Date : 9 December, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 14354/2021
Jamburi Devi Wife Of Shri Jagdish Prasad
----Petitioner
Versus
The State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Jitendra Singh Tanwar Mr. Hansraj Kuldeep For Respondent(s) :
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
09/12/2021
Issue notice to the respondent(s). Rule is made returnable
by 10.01.2022.
List this matter on 10.01.2022.
(PANKAJ BHANDARI),J
ARTI SHARMA /54
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