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Rajendra Gurjar Son Of Shri Chanda ... vs The State Of Rajasthan
2021 Latest Caselaw 7456 Raj/2

Citation : 2021 Latest Caselaw 7456 Raj/2
Judgement Date : 9 December, 2021

Rajasthan High Court
Rajendra Gurjar Son Of Shri Chanda ... vs The State Of Rajasthan on 9 December, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 14347/2021

                                   Rajendra Gurjar Son Of Shri Chanda Ram Gurjar
                                                                                                     ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Jitendra Singh Tanwar Mr. Hansraj Kuldeep For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

09/12/2021

Issue notice to the respondent(s). Rule is made returnable

by 10.01.2022.

List this matter on 10.01.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /52

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