Gaurav Aggarwal Son Of Shri Gopal ... vs State Of Rajasthan
2021 Latest Caselaw 7400 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 5967/2021

                                    Gaurav Aggarwal Son Of Shri Gopal Aggarwal
                                                                                                     ----Petitioner
                                                                      Versus
                                    State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Vivek Raj Singh Bajwa For Respondent(s) : Mr. S.S. Ola, PP

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

08/12/2021

Counsel for the petitioner submits that the issue involved in

this petition is covered by the judgment passed by the Hon'ble

Supreme in the matter of Sharat Babu Digumarti Vs. Govt of

NCT of Delhi reported in AIR 2017 Supreme Court 150.

In that view of the matter, issue notice to the respondent(s),

returnable by six weeks.

Meanwhile, the Investigation Agency is directed not to

submit the charge-sheet before the concerned Magistrate.

(INDERJEET SINGH),J

Chetna/87

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