Rambharat Dwevedi (Deceased) ... vs Sugan Jain W/O Late Gyanchand Jain
2021 Latest Caselaw 7399 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 1782/2021

                                   Rambharat Dwevedi (Deceased) Through Lrs
                                                                                                      ----Petitioner
                                                                       Versus
                                   Sugan Jain W/o Late Gyanchand Jain
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Carn Bhatnagar For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/12/2021

List this matter after one week.

Till then interim order, if any, shall continue.

(PANKAJ BHANDARI),J

ARTI SHARMA /153

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