Mohammad Aqil S/O. Late Shri Mohd. ... vs Icici Bank Ltd
2021 Latest Caselaw 7385 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 14284/2021

                                    Mohammad Aqil S/o. Late Shri Mohd. Islam
                                                                                                        ----Petitioner
                                                                         Versus
                                    Icici Bank Ltd.
                                                                                                      ----Respondent

For Petitioner(s) : Mr. K. N. Sharma For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/12/2021

List this matter on 16.12.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /84

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