Anil Kumar Jain S/O Chiranji Lal ... vs State Of Rajasthan
2021 Latest Caselaw 7343 Raj/2

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 11315/2019

Anil Kumar Jain S/o Chiranji Lal Jain
                                                                                  ----Petitioner
                                             Versus
State Of Rajasthan
                                                                              ----Respondent

Connected With S.B. Civil Writ Petition No. 13604/2019 Smt Sita Mittal W/o Shri Hazarilal Mittal

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 14030/2019 Shatrughan Agrawal S/o Shri Sant Lal Agrawal

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 15263/2019 Shashi Kumari Jain W/o Shri Saroj Kumar Jain

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 16831/2019 Suresh Kumar Jain S/o Shri Gulab Chand Jain

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 25098/2018 Smt. Meenu W/o Shri Prakash Chandra

----Petitioner Versus Jaipur Development Authority, Through The Commissioner

----Respondent S.B. Civil Writ Petition No. 25252/2018 Sh. Kishan Lal Saini S/o Sh. Ram Chandra Saini,

(D.B. SAW/1146/2019 has been filed in this matter. Please refer the same for further orders)

(2 of 4) [CW-11315/2019]

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 3947/2019 Vikas Samiti Agrasen Nagar

----Petitioner Versus Mahesh Jain Son Of Shri M.r. Jain

----Respondent S.B. Civil Writ Petition No. 12228/2019 Mahesh Agrawal S/o Sh. Shantilal Agrawal

----Petitioner Versus Jaipur Development Authority

----Respondent S.B. Civil Writ Petition No. 13345/2019 Agrasen Nagar Vikas Samiti

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 13603/2019 Rajendra Kumar W/o Shri Nathu Ram,

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 13736/2019 Ramesh Chand Bairwa S/o Shri Amar Chand Bairwa

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 13786/2019 Smt Rukma W/o Shri Bhagwan Sahai

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 13795/2019

(D.B. SAW/1146/2019 has been filed in this matter. Please refer the same for further orders)

(3 of 4) [CW-11315/2019]

Smt. Vindhya Sharma W/o Shri Dinesh Chandra Sharma

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 13805/2019 Smt Sudha Mittal W/o Shri Shri B.l. Mittal

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 14028/2019 Vimal Chand Jain S/o Shri Gulab Chand Jain

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 14029/2019 Vinay Tiwari Son Of Late Shri Bhawani Shankar Tiwari

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 15265/2019 Sunil Kumar Soni S/o Shri Banshi Lal Soni,

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 15266/2019 Prakash Chand Jain S/o Shri Gulab Chand Jain

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 16148/2019 Mool Chand Yadav S/o Shri Nanuram Yadav

----Petitioner Versus State Of Rajasthan

----Respondent

(D.B. SAW/1146/2019 has been filed in this matter. Please refer the same for further orders)

(4 of 4) [CW-11315/2019]

S.B. Civil Writ Petition No. 16170/2019 Munni Devi W/o Mool Chand Yadav

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 3897/2020 M/s Anjana Constructions

----Petitioner Versus The Jaipur Development Authority

----Respondent

For Petitioner(s) : Mr. Vijay Dutt Sharma Mr. Ankit Jain Mr. Anand Sharma Mr. Karanpal Singh Mr. Mohd. Adil Mr. Dinesh Yadav Mr. R P Garg Mr. Manoj Kumar Bhardwaj Mr. S.N. Meena For Respondent(s) : Mr. Anil Mehta, AAG Mr. Amit Kuri

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/12/2021

List these matters after one week.

Till then interim order, if any, shall continue.

(PANKAJ BHANDARI),J

ARTI SHARMA /234-255

(D.B. SAW/1146/2019 has been filed in this matter. Please refer the same for further orders)

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