Ashok Kumar Thani S/O Late Indra ... vs Anjana Thani W/O Ashok Thani
2021 Latest Caselaw 7340 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                 S.B. Criminal Revision Petition No. 1509/2018

                                    Ashok Kumar Thani S/o Late Indra Raj Thani
                                                                                                       ----Petitioner
                                                                        Versus
                                    Anjana Thani W/o Ashok Thani
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Ravi Kumar Kasliwal For Respondent(s) : Mr. Mukesh Sharma

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Order

07/12/2021

Learned counsel for the petitioner seeks an adjournment to

place on record copy of the order passed under Section 125 of

Code of Criminal Procedure.

Both the parties are directed to file affidavits regarding

assets and liabilities as prescribed in the judgment rendered by

Hon'ble Supreme Court in the case of Rajnesh Vs. Neha (2021) 2

SCC 324.

List on 11.01.2022.

(MANOJ KUMAR VYAS),J

Pooja /57

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