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Mohd. Aslam Devda S/O Shri Sharif ... vs State Of Rajasthan
2021 Latest Caselaw 7327 Raj/2

Citation : 2021 Latest Caselaw 7327 Raj/2
Judgement Date : 7 December, 2021

Rajasthan High Court
Mohd. Aslam Devda S/O Shri Sharif ... vs State Of Rajasthan on 7 December, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 14215/2021

                                   Mohd. Aslam Devda S/o Shri Sharif Ahmed
                                                                                                      ----Petitioner
                                                                      Versus
                                     State Of Rajasthan and Ors.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. Imran Khan For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

07/12/2021

Issue notice to the respondent/s.

Rule is made returnable within four weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /55

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