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Budhram Khatana S/O Shri Mungaram vs The Chief Manager
2021 Latest Caselaw 7294 Raj/2

Citation : 2021 Latest Caselaw 7294 Raj/2
Judgement Date : 6 December, 2021

Rajasthan High Court
Budhram Khatana S/O Shri Mungaram vs The Chief Manager on 6 December, 2021
Bench: Akil Kureshi, Uma Shanker Vyas
                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                  D.B. Special Appeal Writ No. 133/2020

                                   Budhram Khatana S/o Shri Mungaram, Aged About 49 Years, R/o
                                   Dhani Bheemka Wali, Village And Post Kakariya, Tehsil Khetri,
                                   District Jhunjhunu (Raj.)
                                                                                                        ----Appellant
                                                                       Versus
                                   The Chief Manager, Rsrtc, Khetri Depot, Jhunjhunu (Raj.)
                                                                                                      ----Respondent

For Appellant(s) : Mr. Anshuman Saxena For Respondent(s) :

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE UMA SHANKER VYAS

Order

06/12/2021

This appeal is directed against the judgment of the learned

Single Judge dated 21.08.2019.

The learned Single Judge confirmed the order of learned trial

court by holding that the petitioner was not engaged by the State

Roadways Transport Corporation. Being a question of fact, we do

not see any reason to interfere.

The appeal is dismissed. Connected applications if any stand

disposed of.

(UMA SHANKER VYAS),J (AKIL KURESHI),CJ

KAMLESH KUMAR/N.GANDHI/29

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