Khushboo Sharma D/O Veerendra ... vs State Of Rajasthan
2021 Latest Caselaw 7292 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 9792/2021

                                   Khushboo Sharma D/o Veerendra Kumar Sharma
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Umashanker Pandey For Respondent No.4 : Mr. Manish Kumar Sharma & Mr. Naman Jain for Mr. Vinod Kumar Gupta

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/12/2021

List this matter on 14.12.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /98

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