Anoop Kausik S/O Shri Jugal ... vs Smt. Choti Devi W/O Shr Laxman ...
2021 Latest Caselaw 7287 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 20722/2019

                                    Anoop Kausik S/o Shri Jugal Kishore Kausik
                                                                                                        ----Petitioner
                                                                         Versus
                                    Smt. Choti Devi W/o Shr Laxman Saini
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Mohit Gupta For Respondent(s) : Mr. Madhav Dadhich for Mr. Shailesh Prakash Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/12/2021

List this matter alongwith Civil Writ Petition No. 20655/2019.

Counsel for the petitioner is directed to supply the copy of

the petition to the respondent.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /22

Powered by TCPDF (www.tcpdf.org)