Smt. Machhala Devi Wife Of Shri ... vs Roop Singh Son Of Shri Amar Lal
2021 Latest Caselaw 7285 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 2401/2020

                                   Smt. Machhala Devi Wife Of Shri Jhandu Lal Meena
                                                                                                     ----Petitioner
                                                                      Versus
                                   Roop Singh Son Of Shri Amar Lal
                                                                                                   ----Respondent

For Petitioner(s) : Mr. D.K. Dixit For Respondent(s) : Mr. Rahul Sharma for Mr. Rajneesh Gupta

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/12/2021

List this matter after one week.

Till then interim order, if any, shall remain continue.

(PANKAJ BHANDARI),J

ARTI SHARMA /147

Powered by TCPDF (www.tcpdf.org)