Kunwar Devendra Singh Son Of ... vs Smt. Puja Chouhan Wife Of Devendra ...
2021 Latest Caselaw 7281 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 11976/2021

                                    Kunwar Devendra Singh Son Of Bhawani Singh
                                                                                                         ----Petitioner
                                                                          Versus
                                    Smt. Puja Chouhan Wife Of Devendra Singh Daughter Of Satveer
                                    Singh Chouhan
                                                                                                       ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Atar Singh

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/12/2021

List this matter after four weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /179

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