Smt. Manisha Wife Of Hari Prakash ... vs The Tehasildar, Tehasil Sanganer
2021 Latest Caselaw 7266 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 11847/2021

                                    Smt. Manisha Wife Of Hari Prakash Meena
                                                                                                         ----Petitioner
                                                                          Versus
                                    The Tehasildar, Tehasil Sanganer
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Daulat Sharma For Respondent(s) : Mr. Sparsh Bansal for Mr. Akshay Sharma Mr. Amit Kuri, for JDA

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/12/2021

Mr Amit Kuri put in appearance on behalf of JDA, seeks time

to file reply.

Reply be filed within four weeks.

List this matter after four weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /178

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