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Alchem International Private ... vs Rajasthan State Industrial ...
2021 Latest Caselaw 7249 Raj/2

Citation : 2021 Latest Caselaw 7249 Raj/2
Judgement Date : 6 December, 2021

Rajasthan High Court
Alchem International Private ... vs Rajasthan State Industrial ... on 6 December, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 13495/2021

                                    Alchem International Private Limited
                                                                                                             ----Petitioner
                                                                          Versus
                                    Rajasthan State          Industrial       Development              And    Investment
                                    Corporation Ltd.
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Akash Shrivastava Mr. Saumya Kapoor For Respondent(s) : Mr. Pratik Singh for Mr. Sheetal Mirdh, AAG

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/12/2021

Counsel for the respondent contends that they are filing the

reply today itself.

List this matter on 20.12.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /183

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