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Tarabano And Ors vs Ayyub Khan Qureshi
2021 Latest Caselaw 7193 Raj/2

Citation : 2021 Latest Caselaw 7193 Raj/2
Judgement Date : 3 December, 2021

Rajasthan High Court
Tarabano And Ors vs Ayyub Khan Qureshi on 3 December, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous (Petition) No. 694/2010

                                   Tarabano And Ors.
                                                                                                      ----Petitioner
                                                                       Versus
                                   Ayyub Khan Qureshi
                                                                                                    ----Respondent

Connected With S.B. Criminal Miscellaneous (Petition) No. 641/2010 Ayub Khan

----Petitioner Versus State Of Rajasthan And Ors.

----Respondent

For Petitioner(s) : Mr. Dinesh Kumar Garg For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

03/12/2021

List these matters after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /64-65

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