Sh.D.B.Gupta And Ors vs Raj.Jansatarkata Samiti Yuva M
2021 Latest Caselaw 7174 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                             S.B. Criminal Miscellaneous (Petition) No. 886/2009

                                    Sh.d.b.gupta And Ors
                                                                                                           ----Petitioner
                                                                            Versus
                                    Raj.jansatarkata Samiti Yuva M
                                                                                                         ----Respondent

Connected With S.B. Criminal Miscellaneous (Petition) No. 990/2009 Kishore Balodia

----Petitioner Versus State And Ars

----Respondent

For Petitioner(s) : Mr. Rinesh Gupta for Mr. AK Gupta Mr. Naman Maheshwari for Mr. Pankaj Gupta For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

03/12/2021

List these matters after four weeks, as prayed.

Till then, interim order, if any, shall continue.

(PANKAJ BHANDARI),J

Nikhil Kr. Yadav /42-43

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