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Aditya Bhat And Ors vs State Of Rajasthan And Anr
2021 Latest Caselaw 7163 Raj/2

Citation : 2021 Latest Caselaw 7163 Raj/2
Judgement Date : 3 December, 2021

Rajasthan High Court
Aditya Bhat And Ors vs State Of Rajasthan And Anr on 3 December, 2021
Bench: Pankaj Bhandari
                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 2685/2009
                                    Aditya Bhat And Ors.
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan And Anr.
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Samit Bishnoi For Complainant(s) : Mr. Sanjay Yadav For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

03/12/2021

Learned Public Prosecutor is directed to call for the status

report.

List this matter after four weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /48

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