M/S Esspee Construction A ... vs Radiant Hotel Private Limited
2021 Latest Caselaw 7134 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Arbitration Application No. 4/2021

                                   M/s Esspee Construction A Contractor Registered As Aa Class
                                                                                                     ----Petitioner
                                                                      Versus
                                   Radiant Hotel Private Limited
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Sanjog Sharma for Mr. Devi Dutt Sharma For Respondent(s) : Ms. Harshita Gupta for Mr. Ram Naresh Vijay

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

02/12/2021

Counsel for the non-applicant seeks time to file the reply.

Three weeks' time is granted to file the reply.

List this matter on 13.01.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /20

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