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Hotel Sunbirds vs State Of Rajasthan
2021 Latest Caselaw 7128 Raj/2

Citation : 2021 Latest Caselaw 7128 Raj/2
Judgement Date : 2 December, 2021

Rajasthan High Court
Hotel Sunbirds vs State Of Rajasthan on 2 December, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 111/2020

                                   Hotel Sunbirds
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. J. K. Moolchandani For Respondent(s) : Mr. Anil Mehta, AAG

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

02/12/2021

Counsel for the non-applicant submits that he has filed the

reply today.

List this matter on 06.01.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /16

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