Citation : 2021 Latest Caselaw 7120 Raj/2
Judgement Date : 2 December, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Arbitration Application No. 21/2021
Mt. Asha Kanwar, W/o Late Shri Hari Singh, Ranawat,
----Petitioner
Versus
High Field Builder And Developers Private Limited
----Respondent
For Petitioner(s) : Mr. Hemendra Goyal for Mr. Aatish Jain For Respondent(s) : Mr. Ajay Kumar Bajpai
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
02/12/2021
Counsel for the non-applicant seeks time to argue the
matter.
List this matter on 06.01.2022.
(PANKAJ BHANDARI),J
ARTI SHARMA /29
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