Vimlesh Baregama S/O Shri Khyali ... vs Manglam Cement Ltd. Through Its ...
2021 Latest Caselaw 7119 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 23/2021

                                   Vimlesh Baregama S/o Shri Khyali Lal Brregama
                                                                                                     ----Petitioner
                                                                      Versus
                                   Manglam Cement Ltd. Through Its President,
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Amit Ratnawat For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

02/12/2021

Issue notice to the respondent/s.

Rule is made returnable within six weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /31

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