Rajesh Nagpal vs State
2021 Latest Caselaw 19523 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 13287/2021

Rajesh Nagpal

----Petitioner Versus State

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Arun Kumar, PP Mr. Suresh Kumar, SI Police Station Sadul Shehar, District Sri Ganganagar(present in person)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/12/2021

Investigating Officer is present in person, however, no one is

appearing on behalf of learned counsel for the petitioner.

Let this bail application be listed on 05.01.2022.

Interim order, if any, to continue till the next date of hearing.

(VIJAY BISHNOI),J

172-mohit/-

Powered by TCPDF (www.tcpdf.org)