Rameshwar vs State
2021 Latest Caselaw 19513 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 17211/2021

Rameshwar

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Bhawani Singh Mertia For Respondent(s) : Mr. SK Bhati, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/12/2021

Call for case diary.

List on 05.01.2022.

(VIJAY BISHNOI),J

Surabhii/507-

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