Jaikishan vs State
2021 Latest Caselaw 19510 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 2884/2020

Jaikishan

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Kapil Purohit For Respondent(s) : Mr. Laxman Solanki, P.P. Present in person : Mr. Awadhesh, CI, SHO, PS Karda, District Jalore

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/12/2021

Pursuant to the direction given by this Court, Mr. Awadhesh,

CI, SHO, Police Station Karda, District Jalore is present in person

before this Court.

List after two weeks.

(VIJAY BISHNOI),J

Abhishek Kumar S.No.358

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