Nitin Arora vs State
2021 Latest Caselaw 19509 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 904/2020

Nitin Arora

----Petitioner Versus State

----Respondent Connected With S.B. Criminal Misc(Pet.) No. 903/2020 Axis Bank Ltd

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Tarun Dhaka

For Respondent(s) : Mr. Vikram Sharma, PP

Mr. Harphool Singh, ADCP, IO, Jodhpur, present in person

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/12/2021

List on 3.1.2022.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

190-msrathore/-

Powered by TCPDF (www.tcpdf.org)