Sukhdeep Kumar @ Sipu vs State
2021 Latest Caselaw 19373 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Criminal Miscellaneous IV Bail Application No. 12896/2021

Sukhdeep Kumar @ Sipu S/o Bharatraj, Aged About 37 Years, R/o Ward No. 1, Sri Karanpur, Tehsil Sri Karanpur, District Sri Ganganagar. (At Present Lodged In Sub Jail, Sri Karanpur)

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. G.R. Bhari For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

17/12/2021

Learned counsel for the petitioner does not want to

press this fourth bail application.

Accordingly, this fourth bail application is dismissed

as not pressed.

(VIJAY BISHNOI),J

17-msrathore/-

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