Dhanraj vs State Of Rajasthan
2021 Latest Caselaw 19365 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 16472/2021

Dhanraj S/o Sh. Daulat Ram, Aged About 21 Years, R/o Nayagaon, Dovera Police Station, Dungarpur, Dist. Dungarpur.

(Lodged In Dist. Jail, Dungarpur).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Surendra Singh Shaktawat. For Respondent(s) : Mr. A.R. Choudhary, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

17/12/2021

Learned counsel for the petitioner does not want to press

this bail application at this stage.

Accordingly, this Criminal Miscellaneous Bail Application is

dismissed as not pressed at this stage.

(MANOJ KUMAR GARG),J

64-prashant/-

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