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Devaram vs State
2021 Latest Caselaw 19256 Raj

Citation : 2021 Latest Caselaw 19256 Raj
Judgement Date : 16 December, 2021

Rajasthan High Court - Jodhpur
Devaram vs State on 16 December, 2021
Bench: Vijay Bishnoi, Rameshwar Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Appeal No. 303/2019

Devaram

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. Ashok Kumar Panwar For Respondent(s) : Mr. Suresh Kumbhat

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

16/12/2021

List the matter in appropriate category.

(RAMESHWAR VYAS),J (VIJAY BISHNOI),J 27-mohit/-

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