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State Of Raj. And Ors vs M/S Sohanlal Shekhar Kumar
2021 Latest Caselaw 19251 Raj

Citation : 2021 Latest Caselaw 19251 Raj
Judgement Date : 16 December, 2021

Rajasthan High Court - Jodhpur
State Of Raj. And Ors vs M/S Sohanlal Shekhar Kumar on 16 December, 2021
Bench: Sudesh Bansal

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 2104/2017

State Of Raj. And Ors.

----Appellant Versus M/s Sohanlal Shekhar Kumar

----Respondent

For Appellant(s) : Mr. Ayush Gehlot For Respondent(s) : Mr. Aidan Choudhary

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

16/12/2021

The matter has come up on the application (Inward No.1/21)

filed by the appellant for seeking extension of stay order dated

04.08.2017 in view of the judgment in Asian Resurfacing of Road

Agency Pvt. Ltd. & Anr. vs. Central Bureau of Investigation.

By perusal of record, it appears that this appeal was

admitted on 04.08.2017 for hearing and execution of the

impugned decree was stayed. The interim order dated 04.08.2017

is made absolute till decision of this appeal.

The application is accordingly disposed of.

List the appeal for hearing in the second week of February,

2022.

(SUDESH BANSAL),J

81-Taruna/-

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