Utkarsh Classes And Education ... vs Tansukh Paliwal
2021 Latest Caselaw 19247 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 854/2021

Utkarsh Classes And Education Pvt. Ltd.

----Appellant Versus Tansukh Paliwal

----Respondent

For Appellant(s) : Mr. O.P. Mehta, Mr. Prateek Gattani For Respondent(s) : Mr. Mohit Singhvi with Mr. Vishwas Khatri and Mr. Sahitya Subhash

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Judgment / Order

16/12/2021

Mr. Mohit Singhvi, learned counsel for the

respondent seeks time to file response to the interim stay

application as well as the appeal. Time prayed for is

granted.

List in the second week of January, 2022.

(PUSHPENDRA SINGH BHATI),J (VIJAY BISHNOI),J

3-msrathore/-

Powered by TCPDF (www.tcpdf.org)