Citation : 2021 Latest Caselaw 19146 Raj
Judgement Date : 15 December, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
D.B. Criminal Appeal No. 144/2021
Prem
----Appellant Versus State Of Rajasthan
----Respondent
For Appellant(s) : Mr. Varun Arora For Respondent(s) : Mr. B.R. Bishnoi, AGC-cum-PP
HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE RAMESHWAR VYAS
Judgment / Order
15/12/2021
Admit.
Notice need not be issued to the respondent - State as it is
represented through the learned Public Prosecutor.
Call for record.
(RAMESHWAR VYAS),J (VIJAY BISHNOI),J
6-Arun/-
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