Komal Mathur vs Chetan Singh Chouhan
2021 Latest Caselaw 19139 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 1151/2021

Komal Mathur

----Appellant Versus Chetan Singh Chouhan

----Respondent

For Appellant(s) : Mr. B.S. Sandhu For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

15/12/2021

Issue notice to the respondent, returnable within a period of

six weeks.

(RAMESHWAR VYAS),J (VIJAY BISHNOI),J

4-Arun/-

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