Manju vs Ganpat Lal
2021 Latest Caselaw 19138 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 1152/2021

Manju

----Appellant Versus Ganpat Lal

----Respondent

For Appellant(s) : Mr. Tej Mal For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

15/12/2021

Issue notice to the respondent, returnable within a period of

six weeks.

(RAMESHWAR VYAS),J (VIJAY BISHNOI),J

5-Arun/-

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