Sunil @ Napa vs State Of Rajasthan
2021 Latest Caselaw 19132 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 15718/2021

Sunil @ Napa S/o Shri Pukhraj, Aged About 22 Years, R/o Dhaneriya, P.s. Raas, District Pali.

(At Present Lodged In District Jail Pali)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Gajendra Panwar. For Respondent(s) : Mr. A.R. Choudhary, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

15/12/2021

Learned counsel for the petitioner does not want to press

this bail application at this stage.

Accordingly, this Criminal Miscellaneous Bail Application is

dismissed as not pressed at this stage. However, liberty is granted

to the petitioner to file bail application afresh after filing of the

challan.

(MANOJ KUMAR GARG),J

106-prashant/-

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