Madanlal vs State Of Rajasthan
2021 Latest Caselaw 19129 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 550/2019

Madanlal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. K.R. Bhati For Respondent(s) : Mr. Gaurav Singh, P.P.

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Order

15/12/2021

Heard learned counsel for the appellant as well as learned

Public Prosecutor.

During the course of arguments, learned counsel for the

appellant seeks time to submit some judgments.

List this matter on 17.12.2021.

(DEVENDRA KACHHAWAHA),J 14-Bharti/-

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