M/S.Jain Grani Marmo Pvt.Ltd vs Union Of India And Ors
2021 Latest Caselaw 19128 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 4214/2017

M/s.jain Grani Marmo Pvt.ltd.

----Petitioner Versus Union Of India And Ors.

                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. Abhishek Mehta
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

15/12/2021

At the request of learned counsel for the petitioner, list this

matter in the last week of January, 2022.

(RAMESHWAR VYAS),J (VIJAY BISHNOI),J

Surabhii/148-

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