State Of Rajasthan vs Prema Ram
2021 Latest Caselaw 19082 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 414/2019

State Of Rajasthan

----Appellant Versus Suresh Kumar

----Respondent Connected With

1. D.B. Spl. Appl. Writ No. 566/2019

2. D.B. Spl. Appl. Writ No. 571/2019

3. D.B. Spl. Appl. Writ No. 581/2019

4. D.B. Spl. Appl. Writ No. 640/2019

5. D.B. Spl. Appl. Writ No. 674/2019

6. D.B. Spl. Appl. Writ No. 698/2019

7. D.B. Spl. Appl. Writ No. 768/2019

8. D.B. Spl. Appl. Writ No. 772/2019

9. D.B. Spl. Appl. Writ No. 776/2019

10. D.B. Spl. Appl. Writ No. 1078/2019

11. D.B. Spl. Appl. Writ No. 1301/2019

12. D.B. Spl. Appl. Writ No. 1304/2019

For Appellant(s) : Mr. KS Rajpurohit, AAG For Respondent(s) : Mr. Mahaveer Bishnoi

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE RAMESHWAR VYAS Judgment / Order

15/12/2021

List on 13.01.2022 while showing the name of Mr. KS

Rajpurohit, learned AAG as counsel for the appellant in the daily

cause list.

(RAMESHWAR VYAS),J (VIJAY BISHNOI),J

Surabhii/149-161-

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