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Abdul Rehman vs State Of Rajasthan
2021 Latest Caselaw 18960 Raj

Citation : 2021 Latest Caselaw 18960 Raj
Judgement Date : 13 December, 2021

Rajasthan High Court - Jodhpur
Abdul Rehman vs State Of Rajasthan on 13 December, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 16598/2021

Abdul Rehman & Anr.

----Petitioners Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ranjeet Joshi For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/12/2021

Call for the case diary.

List on 14.1.2022.

In the meantime, the petitioners may join the

investigation, however, they shall not be arrested in

connection with FIR No.454/2021, Police Station

Pratapnagar, Jodhpur City (West), Distt. Jodhpur till the

next date.

(VIJAY BISHNOI),J

114-msrathore/-

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